Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 237 in The Punjab Motor Vehicles Rules, 1989 237. Classification of officers. - The Officers specified in rule 236 shall be classified as Class I, Class II, Class III and Class IV officers as enumerated in rule 238.
