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State of West Bengal - Section

Section 22 in West Bengal Private Security Agencies (Regulation) Rules, 2007

22. Enclosures :

......................................................................................................................................(Signature/T.I.* of Applicant)For office use onlyFile No............................Date of issue of character and antecedentReport...................Name of district.......................................*N.B.: Cancel entries not applicable.Comments :..........................................................................................................................................Signature of the authorised person ofPrivate Security Agency withDesignation, Seal and date.Form III(See rule 4)Name of the Private Security AgencyCharacter and Antecedent CertificateThis is to certify that Mr./Mrs...................... Son/Daughter of........................... whose particulars are given below has good moral character and reputation and that the applicant has been staying at the following address continuously for the last one year.Date of Birth...............................................Place of Birth .............................................Educational Qualification ...................................Profession ..................................................Present Address ............................................Permanent Address ...........................................Issuing Authority ...................Signature............................Name ................................Designation - .......................Address/Tel. No......................Office Seal .........................Date of issue..........................Form IV(See rule 5)Training CertificateSerial Number.............................Name of the Training Institute/OrganisationAddress of the Training Institute/OrganisationLicence No.Certified that................................ son/daughter of........................... resident of has completed the prescribed training for the engagement or employment as a Private Security Guard/ Supervisor.His signature is attested below.Signature of the Certificate Holder.Signature of Issuing AuthorityDesignation .............................Office Seal :............................Place of issue................................Date of issue.................................Form V(See rules 8 and 11)Application for New Licence/Renewal of Licence to engage in the Business of Private Security AgencyToThe Joint SecretaryHome (Political) DepartmentGovernment of West BengalWriters' Buildings, Kolkata-700 001The undersigned hereby applies for obtaining a licence to run the business of opening services in the area of Private Security Agencies.