Section 2(5) in Andhra Pradesh Lokayukta Act, 1983
(5)[ any Co-operative Society registered or deemed to be registered under the Andhra Pradesh Co-operative Societies Act, 1964 and the Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 having its area of operation in the State either whole or in part.] [Substituted by Act No. 11 of 2011, dated 18.4.2011.]
