Securities And Exchange Board Of India - Subsection
Section 14(4)(j) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014
(j)the draft [offer document] [Inserted by Notification No. SEBI/LAD-NRO/GN/2018/07, dated 10.4.2018 (w.e.f. 26.9.2014).] and [*] [Omitted 'final' by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).] offer document shall be accompanied by a due diligence certificate signed by the [*] [Omitted 'investment manager and' by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).] lead merchant banker;