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[Cites 0, Cited by 0] [Section 277B] [Entire Act]

State of Rajasthan - Subsection

Section 277B(a) in Rajasthan Panchayati Raj Rules, 1996

(a)number of posts to be filled in as the result of such examination, indication separately the number of posts reserved for candidates of the Scheduled Castes, Scheduled Tribes, Other Backward Classes, Special Backward class, Woman, Persons with Disability and Sport Persons, if any, and posts of Scheduled Area;