Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 28 in Andhra Pradesh Water, Land And Trees Rules, 2004

28. Confiscation of property.

- Where the authorised officer, based on the gravity of the offence, do not agree for compounding of offence the authorized officer may order for confiscation of seizures produced before him under Section 38 of the Act duly following the procedure laid down therein.