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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(o) in Nims University Rajasthan, Jaipur Act, 2008

(o)to demand and receive payment of fees and other charges; (p) to supervise the residences of the students of the University and to make arrangements for the promotion of their health and general welfare;