Section 19(2)(b) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

(b)he is otherwise not disqualified for being so elected under the provisions of this Act or any other law for time being in force.

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