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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(i) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(i)"direct appointment" means an appointment by open competition but does not include-
(i)an appointment by promotion; and (ii) an appointment by transfer of an officer already in the service of a State Government or Central Government;