Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141R] [Entire Act] State of Rajasthan - Subsection Section 141R(i) in Rajasthan Land Revenue Act 1956 (i)for the preparation of maps and registers, the form thereof, and the collection and record of information in respect of any land or premises within the abadi area under survey,
