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State of Chattisgarh - Section

Section 59 in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

59. Proceedings not to be invalidated by reason of vacancy.

- No action or proceeding of any authority or other body of the Vishwavidyalaya shall be invalidated merely by reason of the existence of any vacancy or of any defect or irregularity in the appointment of a member of any authority or of other body of the Vishwavidyalaya or of any defect or irregularity in any such action or proceeding not affecting the merits of the case or on the ground only that the Executive Council did not meet once in every three months.