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Allahabad High Court

Commissioner Of Income Tax (Central), ... vs M/S Ghanshyam Das Johri Lucknow on 10 May, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- INCOME TAX APPEAL No. - 19 of 2005

Petitioner :- Commissioner Of Income Tax (Central), Kanpur
Respondent :- M/S Ghanshyam Das Johri Lucknow
Petitioner Counsel :- P.Agrawal
Respondent Counsel :- Illegible

Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J. The name of Sri D. D. Chopra shall be printed for the appellant and the name of Sri P. Agarwal be deleted. As prayed by Sri D. D. Chopra, list in the week commencing 24.05.2010.

Order Date :- 10.5.2010 VNP/-