Allahabad High Court
Commissioner Of Income Tax (Central), ... vs M/S Ghanshyam Das Johri Lucknow on 10 May, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 19 of 2005 Petitioner :- Commissioner Of Income Tax (Central), Kanpur Respondent :- M/S Ghanshyam Das Johri Lucknow Petitioner Counsel :- P.Agrawal Respondent Counsel :- Illegible Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra,J. The name of Sri D. D. Chopra shall be printed for the appellant and the name of Sri P. Agarwal be deleted. As prayed by Sri D. D. Chopra, list in the week commencing 24.05.2010.
Order Date :- 10.5.2010 VNP/-