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State of Punjab - Section

Section 250 in Punjab Jail Manual, 1996

250. Duties of head warders responsible for drill.

- The duties of the head warders responsible for drill are to -
(a)give each warder (except those who are exempt) half an hour's drill daily, and report every such warder who absents himself;
(b)give effect to any punishment drill ordered by the Superintendent;
(c)inspect daily all arms and accoutrements and see that they are kept clean and fit for immediate use;
(d)take charge of the armoury, ammunition and spare accoutrements, keep the key of the armoury in his possession, see that the ammunition is kept dry and in good order, that ten rounds of buckshot ammunition for each rifle are always kept ready for use;
(e)satisfy himself that each sentry knows and understands the orders for his post; and
(f)keep an account of ammunition in stock received and expended.