Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Himachal Pradesh - Subsection Section 37(3) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (3)The Commission shall consider the recommendations, if any, from the State Transmission Utility in regard to the grant of a transmission licence.
