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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(1)(c) in Panjab District Boards Act, 1883

(c)by order in writing require any such board or committee to furnish such statements, accounts, reports and copies of documents relating to the proceedings or duties of the board or committee, as he may think fit to call for; and