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[Cites 0, Cited by 0] [Section 158(2)] [Section 158] [Entire Act]

State of Punjab - Subsection

Section 158(2)(xx) in The Punjab Land Revenue Act, 1887

(xx)any question relating to the preparation of a list of village cesses or the imposition by the [State] [Substituted for the words 'Provincial' by Adaptation of Laws Order, 1950.] Government of conditions on the collection of such cesses ;