Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 21 in West Bengal Legislature (Removal of Disqualifications) Act, 2007 21. West Bengal State Haj Committee, constituted under the Haj Committee Act. 2002.(35 of 2002).
