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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of Chattisgarh - Subsection

Section 40(4)(I) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(I)Kulpati, holding office immediately before, the appointed date, shall notwithstanding that his term of office has not expired, vacate his office.