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Kerala High Court

Maroli Santha vs Revenue Divisional Officer on 11 July, 2016

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT:

                 THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

               FRIDAY, THE 16TH DAY OF FEBRUARY 2018 / 27TH MAGHA, 1939

                                WP(C).No. 31680 of 2017
                                -----------------------

PETITIONERS :

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1 MAROLI SANTHA W/O. LATE SANKU, AGED 78 YEARS, SANTHALAYAM, KUTHUPARAMBA AMSOM, AMBILAD DESOM, THALASSERY TALUK, KANNUR DISTRICT.

BY ADV.SRI.ANILKUMAR V. (VAZHARAMBIL) RESPONDENTS :

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1 REVENUE DIVISIONAL OFFICER THALASSERY, THALASSERY TP.O., KANNUR DT.
2 JAYARAY MAROLI, S/O. LATE SANKU, AGED 58 YEARS, 110 B SILVER SPRINGS CHS LIMITED, SASTHI NAGAR, MANIKUR POLICE STATION, VARTHAKA COLLEGE, VASSI WEST, THANA DT. MUMBAI, PIN 401 202.

R1 BY SENIOR GOVERNMENT PLEADER SRI.S.GOPINATHAN R2 BY ADV. SRI.P.P.RAMACHANDRAN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16-02-2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

bp 05/3/2018 WP(C).No. 31680 of 2017 (H)
--------------------------
APPENDIX PETITIONER(S)' EXHIBITS
-----------------------
EXHIBIT P1 THE TRUE COPY OF THE APPLICATION MCC NO. 85/2016 DATED 11.07.2016 FILED BY THE PETITIONER BEFORE THE R1.
EXHIBIT P2 THE TRUE COPY OF THE ORDER IN MCC 64/2012 OF THE R1 PARENT TRIBUNAL THALASSERY DATED 05.06.2014.
EXHIBIT P3 THE TRUE COPY OF THE DIRECTION GIVEN IN MCC 64/2012 OF THE R1 PARENT TRIBUNAL THALASSERY DATED 20.01.2015.
EXHIBIT P4 THE TRUE COPY OF THE ORDER IN MCC85/2016 DATED 06.07.2017 PRONOUNCED BY R1.

EXHIBIT P5 THE TRUE COPY OF THE HISTOPATHOLOGY REPORT ISSUED BY TRISSUR PATH CENTRE DATED 21.07.2016.

RESPONDENT'S EXHIBITS : NIL.

//TRUE COPY// P.A. TO JUDGE bp 05/3/2018 b