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State of Gujarat - Section

Section 66 in The Gujarat University Act, 1949

66. Removal by [State] [This word was substituted for the word 'Provincial' by Gujarat 6 of 1973, section 2 (1).] Government of difficulties at the commencement of the Act.

- If any difficulty arises as to the first constitution or re-constitution of any authority of the University after the coming into force of this Act or otherwise in first giving effect to the provisions of this Act, the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government, as occasion may require, may by order do anything which appears to it necessary for the purpose of removing the difficulty.[Schedule I] [Schedules I and II were substituted for the Schedule I by Gujarat 6 of 1973, section 54.][See Section 2 (15)]