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[Cites 0, Cited by 1] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(6) in The Haryana and Punjab Agricultural Universities Act, 1970

(6)In any emergency, which, in the opinion of the Vice-Chancellor, requires immediate action to be taken, he shall take such action as he deems necessary and shall, at the earliest opportunity, report the action taken to the officer, authority or other body for confirmation who or which in the ordinary course would have dealt with the matter, but nothing in this sub-section shall be deemed to empower theVice-Chancellor to incur any expenditure not duly authorised and provided for in the budget.