Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 129 in The Navy (Pay And Allowances) Regulations, 1966

129. Due dates for increments.

- [The annual increments will be allowed from the first of the month in which they fall due."] [Substituted & Inserted by S.R.O. 19(E), dated 23rd October, 1986]