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[Cites 0, Cited by 0] [Section 227(2)] [Section 227] [Entire Act]

State of Karnataka - Subsection

Section 227(2)(e) in Karnataka Panchayat Raj Act, 1993

(e)all other purposes for which by or under this Act or the rules or regulations made thereunder or by or under any other law for the time being in force, powers are conferred or duties are imposed upon the Zilla Panchayat;