Section 10 in The Environment (Protection) Rules, 1986
10. Qualifications of Government Analyst. - A person shall not be qualified for appointment or recognised as a Government Analyst unless he is a -
(a)graduate in science from a recognised university with five years' experience in a laboratory engaged in environmental investigations, testing or analysis; or(b)post-graduate in science or a graduate in engineering or a graduate in medicine or equivalent with two years' experience in a laboratory engaged in environmental investigations, testing or analysis; or(c)post-graduate in environmental science from a recognised university with two years' experience in a laboratory engaged in environmental investigations, testing or analysis.
