Section 3(2) in The Karnataka State Civil Services (Regulation of Transfer of Staff of Department of Technical Education) Act, 2012
(2)If no vacancy is available for initial appointment or transfer a vacancy may be created by transfer of a Principal/Teaching/Non- Teaching staff who has completed minimum number of years of service or more number of years of service to another Zone in the order of priority from Zone-C to Zone -B and Zone-B to Zone-A.Provided that the above condition shall not be applicable to the cadre where there is no post is available in any zone.
