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State of Jammu-Kashmir - Section

Section 27 in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999

27. Transitional provisions.

- Notwithstanding anything contained in this Act and the statutes, the first Executive Council and the Academic Council shall be nominated by Shri Mata Vaishno Devi Shrine Board and shall hold office for a term of three years:Provided that, the Vice-Chancellors of the University of Kashmir and the University of Jammu shall be ex-officio members of the Executive Council so nominated.