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[Cites 0, Cited by 0] [Section 306(8)] [Section 306] [Entire Act]

State of Tamilnadu - Subsection

Section 306(8)(a) in Tamil Nadu District Municipalities Act, 1920

(a)for the laying out of streets, and for determining the information and plans to be submitted with application for permission to lay out streets; and for regulating the level and width of public streets and the height of buildings abutting thereon;