Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 26 December, 2016
CRA-3657-2016
(NETRAPAL SINGH Vs THE STATE OF MADHYA PRADESH)
26-12-2016
None for the appellant.
Shri Mukesh Kushwaha, Panel Lawyer for respondent-
State.
Counsel for the State submits that case diary is not available. He is directed to keep the case diary available on next date.
List next week.
(ASHOK KUMAR JOSHI) V. JUDGE anand