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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(bbbb) in Sugar Development Fund Act, 1982

(bbbb)[ for defraying expenditure for the purpose of financial assistance to sugar factories towards interest on loans given in terms of any scheme approved by the Central Government from time to time] [New clause added by Sugar Development Fund (Amendment) Act, 4 of 2008 ]