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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(2)[ The Committee shall appoint the Chairman of the Cell.] [Sub-rule (2) was substituted for the original by G.N., L. & J.D., No. LAB. 2085/(2)-XIV, dated 4th April, 1985, clause 2(ii).]