Section 13(2)(vii) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(vii) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(vii)to inspect an affiliated institution for the purpose of ensuring due observance of the prescribed courses of study and that facilities for instruction are duly provided and availed of; and

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State of Uttar Pradesh - Subsection

Section 13(2)(vii) in The U.P. Pravidhik Shiksha Adhiniyam, 1962