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[Cites 0, Cited by 0] [Section 82(8)] [Section 82] [Entire Act]

State of Maharashtra - Subsection

Section 82(8)(b) in Maharashtra Housing and Area Development Act, 1976

(b)in the case of any other land or building, upon such land or building, and upon the goods and other moveable property, if any found within or upon such land or building and belonging to the person liable to pay the cess.