Supreme Court - Daily Orders
Shoolagiri Granite Industries ... vs The State Of Tamil Nadu . on 5 January, 2015
Bench: J. Chelameswar, Pinaki Chandra Ghose
ITEM NO.30 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34942/2014
(Arising out of impugned final judgment and order dated 15/10/2014
in WP No. 8507/2012 passed by the High Court Of Madras)
SHOOLAGIRI GRANITE INDUSTRIES ASSOCIATION Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU & ORS. Respondent(s)
(with interim relief and office report)
Date : 05/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s)
Mr. K. K. Mani,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice. Tag with SLP(C)No.19613-19621/2012.
[O.P. SHARMA] [INDU BALA KAPUR]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2015.01.06
16:00:52 IST
Reason: