Gauhati High Court
Page No.# 1/9 vs The Union Of India And 3 Ors on 18 January, 2022
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/9
GAHC010197882021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3665/2017
CMJ UNIVERSITY and 5 ORS
SHILLONG
MEGHALAYA
REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
2: CMJ FOUNDATION
REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
Page No.# 2/9
VERSUS
THE UNION OF INDIA and 3 ORS
REP. BY THE SECRETARY
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001
2:THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
6TH FLOOR
LOKNAYAK BHAWAN
KHAN MARKET NEW DELHI-110003
3:THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003
4:THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003
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Advocate for : MS. J DEKA Advocate for : C.G.C. appearing for THE UNION OF INDIA and 3 ORS Linked Case :I.A.(Civil)/2000/2021 CMJ UNIVERSITY and 3 ORS SHILLONG, MEGHALAYA, REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS, CRINOLINE FALLS, BARIK SHILLONG, MEGHALAYA 2: CMJ FOUNDATION REP. BY ITS SECRETARY SHRI GOVIND JHA SWASTI NIWAS CRINOLINE FALLS BARIK Page No.# 3/9 SHILLONG MEGHALAYA 3: SMT INDU RANI JHA W/O SHRI CHANDRA MOHAN JHA TRUSTEE MEMBER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAYA 4: SHRI GOPAL JHA S/O SHRI CHANDRA MOHAN JHA TREASURER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAY VERSUS THE UNION OF INDIA and 3 ORS REP. BY THE SECRETARY, MINISTRY OF FINANCE, DEPTT. OF REVENUE, NORTH BLOCK, NEW DELHI-110001 2:THE DIRECTOR OF ENFORCEMENT GOVT.OF INDIA 6TH FLOOR LOKNAYAK BHAWAN KHAN MARKET NEW DELHI-110003 3:THE JOINT DIRECTOR ENFORCEMENT DIRECTORATE GOVT. OF INDIA GUWAHATI ZONAL OFFICE HOUSE NO.20 BYE LANE NO.1 RAJGARH ROAD GUWAHATI-781003 4:THE ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE GOVT. OF INDIA GUWAHATI ZONAL OFFICE HOUSE NO.20 BYE LANE NO.1 RAJGARH ROAD Page No.# 4/9 GUWAHATI-78100 Advocate for the Petitioner : BHSKAR DEV KONWAR Advocate for the Respondent : MS. A GAYAN Linked Case : I.A.(Civil)/3652/2019 THE UNION OF INDIA AND 3 ORS REPRESENTED BY THE SECY. MINISTRY OF FINANCE DEPTT. OF REVENUE NORTH BLOCK NEW DELHI 110001 2: THE DIRECTOR OF ENFORCEMENT GOVT. OF INDIA 6TH FLOOR LOKNAYAK BHAWAN KHAN MARKET NEW DELHI 110003 3: THE JOINT DIRECTOR ENFORCEMENT DIRECTORATE GOVT. OF INDIA GUWAHATI ZONAL OFFICE HOUSE NO. 20 BYE LANE NO. 1 RAJGARH ROAD GUWAHATI 781003 4: THE ASSTT. DIRECTOR ENFORCEMENT DIRECTORATE GOVT. OF INDIA GUWAHATI ZONAL OFFICE HOUSE NO. 20 BYE LANE NO. 1 RAJGARH ROAD GUWAHATI 781003 VERSUS CMJ UNIVERSITY AND 3 ORS SHILLONG MEGHALAYA REPRESENTED BY CHANCELLOR OF CMJ UNIVERSITY SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAYA Page No.# 5/9 2:CMJ FOUNDATION REPRESENTED BY ITS SECY. SRI GOVIND JHA SWASTI NIWAS CHRIOLINE FALLS BARIK SHILLONG MEGHALAYA 3:SMTI INDU RANI JHA W/O SHRI CHANDRA MOHAN JHA TRUSTEE MEMBER OF CMJ FOUNDATION SWASTI NIWAS CRIOLINE FALLS BARIK BARIK SHILLONG MEGHALAYA 4:GOPAL JHA S/O SRI CHANDRA MOHAN JHA TREASURER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAYA
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Advocate for : MRS. A GAYAN Advocate for : MS. J DEKA appearing for CMJ UNIVERSITY AND 3 ORS Linked Case : I.A.(Civil)/3021/2017 THE UNION OF INDIA and 3 ORS VERSUS CMJ UNIVERSITY and 3 ORS
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Advocate for : C.G.C. Advocate for : MS.J DEKA appearing for CMJ UNIVERSITY and 3 ORS Page No.# 6/9 Linked Case : I.A.(Civil)/122/2021 CMJ UNIVERSITY AND 3 ORS. SHILLONG MEGHALAYA REP. BY THE CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAYA 2: CMJ FOUNDATION REP. BY ITS SECRETARY SHRI GOVIND JHA SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAYA 3: SMT INDU RANI JHA W/O SHRI CHANDRA MOHAN JHA TRUSTEE MEMBER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAYA 4: SHRI GOPAL JHA S/O SHRI CHANDRA MOHAN JHA TREASURER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAYA VERSUS THE UNION OF INDIA AND 3 ORS. REP. BY THE SECY. MINISTRY OF FINANCE DEPTT. OF REVENUE NORTH BLOCK NEW DELHI-110001 Page No.# 7/9 2:THE DIRECTOR OF ENFORCEMENT GOVT.OF INDIA 6TH FLOOR LOKNAYAK BHAWAN KHAN MARKET NEW DELHI-110003 3:THE JOINT DIRECTOR ENFORCEMENT DIRECTORATE GOVT. OF INDIA GUWAHATI ZONAL OFFICE HOUSE NO.20 BYE LANE NO.1 RAJGARH ROAD GUWAHATI-781003 4:THE ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE GOVT. OF INDIA GUWAHATI ZONAL OFFICE HOUSE NO.20 BYE LANE NO.1 RAJGARH ROAD GUWAHATI-781003
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Advocate for : MR B D KONWAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS.
Linked Case : I.A.(Civil)/1398/2021 THE UNION OF INDIA 3 ORS REP. BY THE SECRETARY MINISTRY OF FINANCE DEPTT. OF REVENUE NORTH BLOCK NEW DELHI-110001 2: THE DIRECTOR OF ENFORCEMENT GOVT.OF INDIA 6TH FLOOR LOKNAYAK BHAWAN KHAN MARKET NEW DELHI-110003 3: THE JOINT DIRECTOR ENFORCEMENT DIRECTORATE GOVT. OF INDIA GUWAHATI ZONAL OFFICE HOUSE NO.20 BYE LANE NO.1 Page No.# 8/9 RAJGARH ROAD GUWAHATI-781003 4: THE ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE GOVT. OF INDIA GUWAHATI ZONAL OFFICE HOUSE NO.20 BYE LANE NO.1 RAJGARH ROAD GUWAHATI-781003 VERSUS CMJ UNIVERSITY AND 3 ORS SHILLONG MEGHALAYA REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAYA 2:CMJ FOUNDATION REP. BY ITS SECRETARY SHRI GOVIND JHA SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAYA 3:SMT INDU RANI JHA W/O SHRI CHANDRA MOHAN JHA TRUSTEE MEMBER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAYA 4:SHRI GOPAL JHA S/O SHRI CHANDRA MOHAN JHA TREASURER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS BARIK SHILLONG MEGHALAYA
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Advocate for : MRS. A GAYAN Advocate for : MR. B D KONWAR SR. ADV. appearing for CMJ UNIVERSITY AND Page No.# 9/9 3 ORS BEFORE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK 18/01/2022 Heard Ms. V D Makhija, learned Senior counsel assisted by Mr. J Singh, learned counsel for the petitioners and Mr. R K D Choudhury, learned Assistant S.G.I. for the respondent Nos. 1 to 4 in the connected I.A. (Civil) No. 2000/2021.
List these matters on 27.01.2022 along with I.A. (Civil) No. 2000/2021.
The interim order passed earlier in WP(C) No. 3665/2017 shall remain in force until further order of the Court.
JUDGE Comparing Assistant