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State of Uttar Pradesh - Section

Section 40 in The U.P. Cinematograph Rules, 1951

40.

An application for renewal of licence shall be make one month before the date of expiry of the licence failing which a penalty of Rs. 100 shall be leviable in addition to the renewal fee. The period of validity of permanent licences which is for years as provided in Rule 9 shall expire on March 31 each year.