Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Tamilnadu - Subsection Section 97(4) in Tamil Nadu Panchayats Act, 1994 (4)Each Standing Committee shall elect its own Chairman from among its members who are elected members of the District Panchayat.
