Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act] State of Madhya Bharat - Subsection Section 72(2)(c) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956 (c)the manner in which notices shall be issued and served or published under sub-section (1) of Section 11,