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Orissa High Court

M/S. Arss Damoh-Hirapur vs Republic Of India (Cbi) & .... Opp. ... on 30 July, 2024

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                            CRLMC No.2091 of 2022

                 M/s. ARSS Damoh-Hirapur        ....    Petitioners
                 Tolls Private Ltd. & others

                                  Mr.Tusar Kumar Mishra,
                                  Advocate

                                      -versus-
                 Republic of India (CBI) &     ....   Opp. Parties
                 others                           Mr. Sarthak
                                                  Nayak,
                                                  Advocate for
                                                  O.P. No.1-CBI
                                                  & Ms.
                                                  Pratyusha
                                                  Naidu, Advocate
                                                  for O.P. No.3.



             CORAM:
                  JUSTICE SIBO SANKAR MISHRA
   Order                             ORDER
    No.                            30.07.2024
      12.   1.     At the request of learned counsel for the

petitioners, list this matter on 22.08.2024.

(S.S. Mishra) Judge Subhasis Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: P.A. Reason: Authentication Location: High Court of Orissa, Cuttack.

Date: 30-Jul-2024 18:00:06