Orissa High Court
M/S. Arss Damoh-Hirapur vs Republic Of India (Cbi) & .... Opp. ... on 30 July, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2091 of 2022
M/s. ARSS Damoh-Hirapur .... Petitioners
Tolls Private Ltd. & others
Mr.Tusar Kumar Mishra,
Advocate
-versus-
Republic of India (CBI) & .... Opp. Parties
others Mr. Sarthak
Nayak,
Advocate for
O.P. No.1-CBI
& Ms.
Pratyusha
Naidu, Advocate
for O.P. No.3.
CORAM:
JUSTICE SIBO SANKAR MISHRA
Order ORDER
No. 30.07.2024
12. 1. At the request of learned counsel for the
petitioners, list this matter on 22.08.2024.
(S.S. Mishra) Judge Subhasis Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: P.A. Reason: Authentication Location: High Court of Orissa, Cuttack.
Date: 30-Jul-2024 18:00:06