Supreme Court - Daily Orders
M/S Panwar Steels Limited vs Indian Overseas Bank on 3 January, 2022
Bench: K.M. Joseph, Pamidighantam Sri Narasimha
ITEM NO.21 Court 10 (Video Conferencing) SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 2050/2021 in C.A. No. 2395/2021
(Arising out of impugned final judgment and order dated 09-07-2021
in C.A. No. 2395/2021 passed by the Supreme Court of India)
M/S PANWAR STEELS LIMITED Petitioner(s)
VERSUS
INDIAN OVERSEAS BANK Respondent(s)
(FOR ADMISSION and IA No.162728/2021-MODIFICATION)
Date : 03-01-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s)
Mr. R. S. Hegde, Adv.
Mrs. Farhat Jahan Rehmani, AOR
Ms. Shanti Prakash, Adv.
For Respondent(s)
Mr. Krishan Kumar, AOR
Ms. Simran Sharma, Adv.
Mr. Kunal Awana, Adv.
Mr. Pratiek Gaur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The applicant seeks permission to withdraw the miscellaneous application without prejudice to its right to approach the High Court. The miscellaneous application is dismissed as withdrawn with the aforesaid liberty.
Signature Not Verified(NIDHI AHUJA) (RENU KAPOOR) Digitally signed by Nidhi Ahuja Date: 2022.01.04 AR-cum-PS BRANCH OFFICER 16:09:50 IST Reason: