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Supreme Court - Daily Orders

M/S Panwar Steels Limited vs Indian Overseas Bank on 3 January, 2022

Bench: K.M. Joseph, Pamidighantam Sri Narasimha

     ITEM NO.21                       Court 10 (Video Conferencing)            SECTION IV

                                 S U P R E M E C O U R T O F          I N D I A
                                         RECORD OF PROCEEDINGS

     Miscellaneous Application No. 2050/2021 in C.A. No. 2395/2021

     (Arising out of impugned final judgment and order dated 09-07-2021
     in C.A. No. 2395/2021 passed by the Supreme Court of India)

     M/S PANWAR STEELS LIMITED                                             Petitioner(s)

                                                      VERSUS

     INDIAN OVERSEAS BANK                                                  Respondent(s)

     (FOR ADMISSION and IA No.162728/2021-MODIFICATION)

     Date : 03-01-2022 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE K.M. JOSEPH
                           HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

     For Petitioner(s)
                                     Mr. R. S. Hegde, Adv.
                                     Mrs. Farhat Jahan Rehmani, AOR
                                     Ms. Shanti Prakash, Adv.

     For Respondent(s)
                                     Mr.   Krishan Kumar, AOR
                                     Ms.   Simran Sharma, Adv.
                                     Mr.   Kunal Awana, Adv.
                                     Mr.   Pratiek Gaur, Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

The applicant seeks permission to withdraw the miscellaneous application without prejudice to its right to approach the High Court. The miscellaneous application is dismissed as withdrawn with the aforesaid liberty.

Signature Not Verified
                           (NIDHI AHUJA)                             (RENU KAPOOR)
Digitally signed by
Nidhi Ahuja
Date: 2022.01.04
                             AR-cum-PS                               BRANCH OFFICER
16:09:50 IST
Reason: