Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 1 in The Industrial Disputes (Amendment) Act, 1996 1. Short title and commencement. (1)This Act may be called the Industrial Disputes (Amendment) Act, 1996 .(2)It shall be deemed to have come into force on the 11th day of October, 1995 .
