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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(b) in Telangana Urban Areas (Development) Act, 1975

(b)[ 'Authority' means an Urban Development Authority constituted under sub-section (1) of section 3 or a Special Area Development Authority constituted under sub-section (1) of section 3-A for a development area under this Act;] [Substituted by Act No.9 of 2001.]