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[Cites 0, Cited by 0] [Section 17C(2)] [Section 17C] [Entire Act]

State of Rajasthan - Subsection

Section 17C(2)(b) in The Rajasthan Municipalities Registration of Electors Order, 1974

(b)accompanied by a copy of the order appealed from and a receipt in proof of the fee of one rupee having been deposited in the office of the District Election Officer concerned;