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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(e) in The Rajasthan District Courts Ministerial Establishment Rules, 1986

(e)a person of Indian origin who has migrated from Pakistan, Burma, Cylon and East African Countries of Kenya, Uganda and the United Republic of Tanzania (formerly Tanganyika and Zanzibar), Zambia, Malawi Zaire and Ethopia with the intention of permanently settling in India: