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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(11) in Uttaranchal School Education Act, 2006

(11)The Director may give to the authorized Controller such 'directions as he may deem necessary for the proper management .of the institution or its properties, .and-the authorized Controller shall carry out those.directions.