Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 360(2)] [Section 360] [Entire Act]

State of Uttar Pradesh - Subsection

Section 360(2)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)a description of, and full particulars relating to, the scheme, and complete plans and estimates of the cost of executing the scheme;