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Himachal Pradesh High Court

Puneet vs . Hpsebl on 14 July, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Puneet vs. HPSEBL .

CWP No. 783/2023

14.7.2023 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.

Mr. Raj Pal Singh Thakur, Advocate, for respondent No.1.

Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs. Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

List on 20.7.2023. Interim order to continue.

(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 14.7.2023 (pankaj) ::: Downloaded on - 14/07/2023 20:34:54 :::CIS