Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2)(xii) in Assam Ministers' and Leader of the Opposition's Salaries, Allowances and Amenities Rules, 2018

(xii)"Patient" means a Member or a Member of his or her family, or an ex-Member or his or her family who requires medical attendance and treatment;