Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Assam - Subsection Section 10(a) in The Assam Fire Service Act, 1985 (a)remove, detain or order any other member of the Force to remove or detain any person who by his presence interferes with or impedes the operations for extinguishing the fire or for saving life or property;
