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Bombay Presidency - Section

Section 16 in The Bombay Nursing Council (Reorganisation) Order, 1962.

16. Holding of examinations in Bombay area of State of Gujarat.

- Until the Council established for the Bombay area of the State of Gujarat intimate to the Council established for the Bombay area of the State of Maharashtra that the former has made arrangements for holding the qualifying examinations, which, immediately before the appointed day, were being held by the existing Council, the Council established for the Bombay area of the State of Maharashtra shall allow the students from the Bombay area of the State of Gujarat to appear for the qualifying examinations held by the Council established for the Bombay area of the State of Maharashtra and the fees received from such students shall be paid to that Council.