Delhi High Court - Orders
State Bank Of India (Erstwhile State ... vs M/S Hargobind Fashions Pvt. Ltd. And Ors on 20 April, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~8 to 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9806/2017 & CM APPL. 39894/2017 (stay)
STATE BANK OF INDIA (ERSTWHILE
STATE BANK OF PATIALA) AND ANR. ..... Petitioners
Through: Mr. Rajiv Kapur, Mr. Akshit Kapur
and Mr. Tushar Bagga, Advocates.
versus
M/S HARGOBIND FASHIONS
PVT. LTD. AND ORS. ..... Respondents
Through: Ms. Akshita Raina, Advocate for R-1.
9
+ W.P.(C) 10539/2017, CM APPLs. 43125/2017 & 44574/2017
SH. ALOK KUMAR DIXIT ..... Petitioner
Through: Mr. A.S. Chandhiok, Mr. Suroosh
Anwar and Mr. L.K. Giri, Advocates.
versus
M/S HARGOBIND FASHIONS
PVT LTD AND ORS. ..... Respondents
Through: Ms. Akshita Raina, Advocate for R-1.
Mr. Rajiv Kapur, Mr. Akshit Kapur
and Mr. Tushar Bagga, Advocates for
SBI.
10
+ W.P.(C) 9811/2017 & CM APPL. 39930/2017(stay)
ALOK KUMAR DIXIT ..... Petitioner
Through: Mr. A.S. Chandhiok, Mr. Suroosh
Anwar and Mr. L.K. Giri, Advocates.
versus
M/S. HARGOBIND FASHIONS
PVT LTD & ORS. ..... Respondents
Through: Ms. Akshita Raina, Advocate for R-1.
Mr. Rajiv Kapur, Mr. Akshit Kapur
Signature Not Verified
Digitally Signed
By:JITENDRA
Signing Date:21.04.2023
17:21:52
and Mr. Tushar Bagga, Advocates for
SBI.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 20.04.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
At the petitioners' request, re-notify on 26.09.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J APRIL 20, 2023 N Signature Not Verified Digitally Signed By:JITENDRA Signing Date:21.04.2023 17:21:52