Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

State Bank Of India (Erstwhile State ... vs M/S Hargobind Fashions Pvt. Ltd. And Ors on 20 April, 2023

Author: Najmi Waziri

Bench: Najmi Waziri, Sudhir Kumar Jain

                          $~8 to 10
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 9806/2017 & CM APPL. 39894/2017 (stay)
                                STATE BANK OF INDIA (ERSTWHILE
                                STATE BANK OF PATIALA) AND ANR.          ..... Petitioners
                                             Through: Mr. Rajiv Kapur, Mr. Akshit Kapur
                                                       and Mr. Tushar Bagga, Advocates.
                                             versus

                                M/S HARGOBIND FASHIONS
                                PVT. LTD. AND ORS.                        ..... Respondents
                                               Through: Ms. Akshita Raina, Advocate for R-1.
                          9
                          +     W.P.(C) 10539/2017, CM APPLs. 43125/2017 & 44574/2017
                                SH. ALOK KUMAR DIXIT                          ..... Petitioner
                                             Through:       Mr. A.S. Chandhiok, Mr. Suroosh
                                                            Anwar and Mr. L.K. Giri, Advocates.
                                                versus

                                M/S HARGOBIND FASHIONS
                                PVT LTD AND ORS.                        ..... Respondents
                                             Through: Ms. Akshita Raina, Advocate for R-1.
                                                      Mr. Rajiv Kapur, Mr. Akshit Kapur
                                                      and Mr. Tushar Bagga, Advocates for
                                                      SBI.
                          10
                          +     W.P.(C) 9811/2017 & CM APPL. 39930/2017(stay)
                                ALOK KUMAR DIXIT                              ..... Petitioner
                                                 Through: Mr. A.S. Chandhiok, Mr. Suroosh
                                                          Anwar and Mr. L.K. Giri, Advocates.
                                                 versus

                                M/S. HARGOBIND FASHIONS
                                PVT LTD & ORS.                            ..... Respondents
                                               Through: Ms. Akshita Raina, Advocate for R-1.
                                                        Mr. Rajiv Kapur, Mr. Akshit Kapur


Signature Not Verified
Digitally Signed
By:JITENDRA
Signing Date:21.04.2023
17:21:52
                                                                 and Mr. Tushar Bagga, Advocates for
                                                                SBI.

                                CORAM:
                                HON'BLE MR. JUSTICE NAJMI WAZIRI
                                HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                                             ORDER

% 20.04.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

At the petitioners' request, re-notify on 26.09.2023.

NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J APRIL 20, 2023 N Signature Not Verified Digitally Signed By:JITENDRA Signing Date:21.04.2023 17:21:52